Bare Acts

Showing 10211 - 10220 of 11113 acts
Type: State Acts
S Assam

Tripura Sales Tax (Eighth Amendment) Act, 2000

Act 14777 2025
S Assam

Tripura State Legislature Members (Declaration Of Assets And Liabilities) Act, 2006

Act 14778 2025
S Assam

Tripura State Legislature Members (Removal Of Disqualifications) Act, 1972

Act 14779 2025
S Assam

Tripura State Rifles (Second Amendment) Act, 2006

Act 14780 2025
S Assam

Tripura Tea Companies (Taking Over Of Management Of Certain Tea Units) Act, 1986

Act 14783 2025
S Assam

Tripura Tea Companies (Taking Over Of Management Of Certain Tea Units) (Amendment) Act, 2003

Act 14781 2025
S Assam

Tripura Tea Companies (Taking Over Of Management Of Certain Tea Units) (Third Amendment) Act, 2003

Act 14782 2025
S Assam

Tripura Town And Country Planning Act, 1975

Act 14784 2025
S Assam

Tripura University Act, 2006

Act 14785 2025
S Assam

Tripura Value Added Tax (Amendment) Act, 2007

Act 14786 2025