Bare Acts

Showing 10221 - 10230 of 11113 acts
Type: State Acts
S Assam

Tripura Weights And Measures (Enforcement) Act, 1967

Act 14787 2025
S Kerala

Trivandrum Municipal Corporation (Dissolution) Amendment Act, 1978

Act 19513 2025
S Kerala

Trivandrum Municipal Corporation (Dissolution) Amendment Act, 1979

Act 19514 2025
S Kerala

Trivandrum Municipal Corporation (Dissolution) Second Amendment Act, 1978

Act 19515 2025
S Assam

Trlpura Panchayats (Preparation Of Electoral Rolls) Rules, 1993

Act 14788 2025
S Jammu and Kashmir

Trusts Act, 1977

Act 18086 2025
S Maharashtra

Tuljapur Development Authority Act, 2008

Act 21240 2025
S Bengal

Tulsiram Lakshmi Devi Jaiswal Hospital Act, 1962

Act 15144 2025
S Andhra Pradesh

Tungabhadra Project (Prevention Of Speculation In Land) Act, 1947

Act 14024 2025
S Tamil Nadu

Tuticorin Port Trust Act, 1924

Act 23487 2025