Bare Acts

Showing 10201 - 10210 of 11113 acts
Type: State Acts
S Assam

Tripura Panchayats (Second Amendment) Act, 1998

Act 14766 2025
S Assam

Tripura Panchayats (Third Amendment) Act, 2003

Act 14767 2025
S Assam

Tripura Plant Diseases And Pests Act, 1969

Act 14769 2025
S Assam

Tripura Prevention Of Defacement Of Property Act, 1976

Act 14771 2025
S Assam

Tripura Prevention Of Defacement Of Property (Second Amendment) Act, 2007

Act 14770 2025
S Assam

Tripura Professions, Trades, Callings And Employments Taxation Act, 1976

Act 14772 2025
S Assam

Tripura Professions, Trades, Callings And Employments Taxation Rules, 1977

Act 14773 2025
S Assam

Tripura Public Premises (Eviction Of Unauthorised Occupants) Act, 1982

Act 14774 2025
S Assam

Tripura Public Premises (Eviction Of Unauthorised Occupants) Act, 1983

Act 14775 2025
S Assam

Tripura Recording Of Marriage Act, 2003

Act 14776 2025