Bare Acts

Showing 131 - 140 of 4250 acts
Type: Central Acts
C Central

Andaman And Nicobar Islands Shops And Establishments Regulation, 2004

Act 8844 2025
C Central

Andaman Lakshadweep Harbour Works, Chief Engineer And Administrator (Group A Post) Recruitments Rules, 2007

Act 8845 2025
C Central

Andhra Pradesh Industrial Disputes Rules, 1958

Act 8846 2025
C Central

Andhra Pradesh Prevention Of Anti-Social And Hazardous Activites Act, 1980

Act 8847 2025
C Central

Andhra Pradesh Rural Development Act, 1996

Act 8848 2025
C Central

Animal Birth Control (Dogs) Rules, 2001

Act 8849 2025
C Central

Animal Casings (Grading And Marking) Rules, 1964

Act 8850 2025
C Central

Animal Feed And Fooder (Standard Of Quality) Order, 2001

Act 8851 2025
C Central

Anti-Apartheid (United Nation Convention) Act, 1981

Act 8853 2025
C Central

Anti-Corruption, Grievance Redressal And Whistleblower Protection Act, 2010

Act 8854 2025