Bare Acts

Showing 151 - 160 of 4250 acts
Type: Central Acts
C Central

Appellate Tribunal For Forfeited Property (Fees) Rules, 1987

Act 8863 2025
C Central

Appellate Tribunal For Forfeited Property (Fees) Rules, 1989

Act 8864 2025
C Central

Appellate Tribunal For Forfeited Property (Procedure) Rules, 1986

Act 8865 2025
C Central

Appellate Tribunal For Forfeited Property (Procedure) Rules, 1989

Act 8866 2025
C Central

Apples (Grading And Marking) Rules, 1984

Act 8867 2025
C Central

Application Of Section 159 To Foreign Companies Rules, 1975

Act 8868 2025
C Central

Application Under Section 35Ac Of The Income-Tax Act, 1961 And Rules Iip To Un Of The Income-Tax Rules, 1962

Act 8869 2025
C Central

Apprentices Act, 1961

Act 8872 2025
C Central

Apprentices (Amendment) Act, 2007

Act 8870 2025
C Central

Apprentices (Amendment) Act, 2014

Act 8871 2025