Bare Acts

Showing 141 - 150 of 4250 acts
Type: Central Acts
C Central

Anti-Dumping Duty On Isobutyl Benzene Of Chinese Origin

Act 8855 2025
C Central

Anti Hijacking Act, 1982

Act 8852 2025
C Central

Antiquities And Art Treasures Act, 1972

Act 8856 2025
C Central

Antiquities And Art Treasures Rules, 1973

Act 8857 2025
C Central

Appellate Authority (Allowances Payable To, And Other Terms And Conditions Of Service Of Chairperson And Members And The Manner Of Meeting Expenditure Of The Authority) Rules, 2006

Act 23983 2025
C Central

Appellate Authority For Industrial And Financial Reconstruction (Secretarys Powers And Duties) Rules, 1988

Act 8858 2025
C Central

Appellate Tribunal - Constitution Of Benches

Act 8859 2025
C Central

Appellate Tribunal For Electricity (Procedure, Form, Fee And Record Of Proceedings) Rules, 2007

Act 8860 2025
C Central

Appellate Tribunal For Forfeited Property (Conditions Of Service Of Chairman And Members) Rules, 1978

Act 8861 2025
C Central

Appellate Tribunal For Forfeited Property (Conditions Of Service Of Chairman And Members) Rules, 1989

Act 8862 2025