Bare Acts

Showing 2381 - 2390 of 11113 acts
Type: State Acts
S Gujarat

Bombay Provincial Municipal Corporations (Gujarat Amendment) Act, 1969

Act 16607 2025
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S Gujarat

Bombay Provincial Municipal Corporations (Gujarat Amendment) Act, 1971

Act 16608 2025
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S Gujarat

Bombay Provincial Municipal Corporations (Gujarat Amendment And Validating Provisions) Act, 1970

Act 16603 2025
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S Gujarat

Bombay Provincial Municipal Corporations (Gujarat Amendment And Validation) Act, 2007

Act 16604 2025
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S Gujarat

Bombay Provincial Municipal Corporations (Gujarat Second Amendment) Act, 1968

Act 16609 2025
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S Gujarat

Bombay Provincial Municipal Corporations (Registration Of Electors) Rules, 1994

Act 16610 2025
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S Gujarat

Bombay Provincial Municipal Corporations (Reservation In The Office Of The Mayor) Rules, 1995

Act 16611 2025
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S Gujarat

Bombay Provincial Municipal Corporations (Restoration Of Voters) Rules, 1994

Act 16612 2025
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S Maharashtra

Bombay Provincial Municipal Corporations, The City Of Nagpur Corporation And The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2007

Act 24040 2025
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S Maharashtra

Bombay Provincial Municipal Corporations, The City Of Nagpur Corporation And The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2011

Act 24041 2025
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