Bare Acts

Showing 2371 - 2380 of 11113 acts
Type: State Acts
S Gujarat

Bombay Prohibition Act, 1949

Act 16602 2025
S Maharashtra

Bombay Prohibition (Amendment) Act, 2006

Act 20109 2025
S Maharashtra

Bombay Prohibition Of Simultaneous Membership Act, 1957

Act 20110 2025
S Maharashtra

Bombay Provincial Municipal Corporation Act, 1949

Act 20111 2025
S Gujarat

Bombay Provincial Municipal Corporations Act, 1949

Act 16614 2025
S Maharashtra

Bombay Provincial Municipal Corporations (Amendment) Act, 2008

Act 20112 2025
S Maharashtra

Bombay Provincial Municipal Corporations (Amendment) And The City Of Nagpur Corporation (Repeal) Act, 2011

Act 20113 2025
S Maharashtra

Bombay Provincial Municipal Corporations And The Bombay Village Panchayats (Amendment) Act, 2009

Act 20114 2025
S Gujarat

Bombay Provincial Municipal Corporations (Gujarat Amendment) Act, 1967

Act 16605 2025
S Gujarat

Bombay Provincial Municipal Corporations (Gujarat Amendment) Act, 1968

Act 16606 2025