Bare Acts

Showing 2351 - 2360 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Paragana And Kulkarniwatans (Abolition) Act, 1950

Act 20101 2025
S Gujarat

Bombay Paragana And Kulkarni Watans (Abolition) Act, 1950

Act 16590 2025
S Maharashtra

Bombay Pargana And Kulkarni Watans (Abolition) Act, 1950

Act 20102 2025
S Gujarat

Bombay Personal Inams Abolition Act, 1952

Act 16593 2025
S Gujarat

Bombay Personal Inams Abolition (Compensation Bond) Rules, 1956

Act 16591 2025
S Gujarat

Bombay Personal Inams Abolition (Payment Of Compensation For Abolition Of Mineral Rights) Rules, 1982

Act 16592 2025
S Maharashtra

Bombay Pleaders Act, 1920

Act 20103 2025
S Gujarat

Bombay Police Act, 1951

Act 16596 2025
S Maharashtra

Bombay Police (Amendment) Act, 2008

Act 20104 2025
S Gujarat

Bombay Police (Gujarat Amendment And Validation) Act, 2006

Act 16594 2025