Bare Acts

Showing 2341 - 2350 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Non-Trading Corporations Act, 1959

Act 20097 2025
S Gujarat

Bombay Non-Trading Corporations Rules, 1959

Act 16585 2025
S Gujarat

Bombay Nursing Homes Registration Act, 1949

Act 16586 2025
S Maharashtra

Bombay Nursing Homes Registration Act, 1949

Act 20098 2025
S Maharashtra

Bombay Nursing Homes Registration(Amendment) Act, 2005

Act 20100 2025
S Maharashtra

Bombay Nursing Homes Registration Rules, 1951

Act 20099 2025
S Gujarat

Bombay (Okhamandal Salami Tenure Abolition) Act, 1953

Act 16436 2025
S Gujarat

Bombay Opium Smoking Act, 1936

Act 16588 2025
S Gujarat

Bombay Opium Smoking Confiscated Articles (Disposal) Rules, 1959

Act 16589 2025
S Gujarat

Bombay Opium Smoking (Extension And Amendment) Act, 1959

Act 16587 2025