Bare Acts

Showing 2651 - 2660 of 11113 acts
Type: State Acts
S Gujarat

Central Sales Tax (Gujarat) (Amendment) Rules, 1981

Act 16679 2025
S Himachal Pradesh

Central Sales Tax (Himachal Pradesh) (Amendment) Rules, 1981

Act 17778 2025
S Himachal Pradesh

Central Sales Tax (Himachal Pradesh) Second Amendment Rules, 2000

Act 17779 2025
S Rajasthan

Central Sales Tax (Rajasthan) (Amendment) Rules, 2007

Act 22295 2025
S Rajasthan

Central Sales Tax (Rajasthan) (Amendment) Rules, 2009

Act 22296 2025
S Rajasthan

Central Sales Tax (Rajasthan) (Second Amendment) Rules, 2009

Act 22297 2025
S Rajasthan

Central Sales Tax (Rajasthan) (Third Amendment) Rules, 2009

Act 22298 2025
S Uttar Pradesh

Central Universities Laws (Amendment) Act, 2008

Act 23514 2025
S Gujarat

Centre For Environmental Planning And Technology University Act, 2005

Act 16680 2025