Bare Acts

Showing 2661 - 2670 of 11113 acts
Type: State Acts
S Gujarat

Cessation Of Responsibility (After The Termination Of Transit) Rules, 1990

Act 16681 2025
S Gujarat

Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006

Act 16682 2025
S Bihar

Champaran Agrarian Act, 1918

Act 15810 2025
S Bengal

Chanchal College (Taking Over Of Management) Act, 1976

Act 14940 2025
S Bengal

Chandernagore (Assimilation Of Laws) Act, 1955

Act 14941 2025
S Bengal

Chandernagore Municipal Corporation Act, 1990

Act 14942 2025
S Punjab and Haryana

Chandigarh Estate Rules, 2007

Act 21582 2025
S Punjab and Haryana

Chandigarh (Sale Of Sites And Buildings) Rules, 1960

Act 21581 2025
S Punjab and Haryana

Chandigarh University Act, 2012

Act 21583 2025
S Karnataka

Channarayapatna Town Municipality (Alteration Of Limits) Validation Act, 1965

Act 18199 2025