Bare Acts

Showing 2671 - 2680 of 11113 acts
Type: State Acts
S Karnataka

Charitable Endowments (Karnataka Amendment) Act, 1973

Act 18200 2025
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S Punjab and Haryana

Charitable Funds (Regulation Of Collections) Act, 1953

Act 21584 2025
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S Chattishghar

Chattisgarh Commercial Tax Rules, 1995

Act 15852 2025
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S Punjab and Haryana

Chaudhary Devi Lal University Sirsa Act, 2003

Act 21586 2025
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S Punjab and Haryana

Chaudhary Devi Lal University Sirsa (Second Amendment) Act, 2012

Act 21585 2025
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S Karnataka

Chemical Accidents (Emergency Planning, Preparedness And Response) Rules, 1996

Act 18201 2025
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S Tamil Nadu

Chennai City Civil Court Act, 1892

Act 22692 2025
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S Tamil Nadu

Chennai City Municipal Corporation Act, 1919

Act 22697 2025
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S Tamil Nadu

Chennai City Municipal Corporation (Amendment) Act, 2003

Act 22693 2025
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S Tamil Nadu

Chennai City Municipal Corporation (Amendment) Act, 2005

Act 22694 2025
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