Bare Acts

Showing 3061 - 3070 of 11113 acts
Type: State Acts
S Assam

Constitution (Seventy-Third Amendment) Act, 1992

Act 14564 2025
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S Madhya Pradesh

Constitution (Sixty-Sixth Amendment) Act, 1990

Act 19547 2025
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S Madhya Pradesh

Constitution (Thirty-Fourth Amendment) Act, 1974

Act 19548 2025
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S Delhi

Contingency Fund Of National Capital Territory Of Delhi Act, 1994

Act 16092 2025
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S Assam

Contingency Fund Of Tripura Act, 1972

Act 14565 2025
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S Bengal

Contingency Fund Of West Bengal Act, 1950

Act 14961 2025
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S Maharashtra

Contract Labour (Regulation And Abolition) (Maharashtra Amendment) Act, 2005

Act 20247 2025
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S Karnataka

Control Of Organized Crimes Act, 2000

Act 18213 2025
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S Bengal

Cooch Behar (Assimilation Of State Laws) Act, 1950

Act 14962 2025
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S Bengal

Cooch Behar Disturbances Enquiry Act, 1951

Act 14963 2025
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