Bare Acts

Showing 3041 - 3050 of 11113 acts
Type: State Acts
S Punjab and Haryana

Code Of Criminal Procedure (West Pakistan Amendment) Act, 1964

Act 21603 2025
S Punjab and Haryana

Code Of Criminal Procedure (West Pakistan Amendment) Act, 1968

Act 21604 2025
S Maharashtra

Collection Of Entertainments Duty On Cable Television (Including Entertaintments Duty Leviable On Direct-To-Home (Dth) Broadcasting Service) By Way Of Public Auction Rules, 2002

Act 24042 2025
S Himachal Pradesh

Colonisation Of Government Lands (Punjab) (Himachal Pradesh Repealing) Act, 1984

Act 17780 2025
S Gujarat

Commercial Documents Evidence (Gujarat Extension And Amendment) Act, 1962

Act 16697 2025
S Maharashtra

Commercial Documents Evidence (Maharashtra Extension) Act, 1960

Act 20246 2025
S Gujarat

Commissions Of Enquiry Act, 1952

Act 16698 2025
S Madhya Pradesh

Commissions Of Inquiry (Madhya Pradesh Amendment) Act, 1966

Act 19544 2025
S Bengal

Commissions Of Inquiry (West Bengal Amendment) Act, 1974

Act 14959 2025
S Bengal

Commissions Of Inquiry (West Bengal Amendment) Act, 1980

Act 14960 2025