Bare Acts

Showing 3051 - 3060 of 11113 acts
Type: State Acts
S Gujarat

Compounder (Ayurved) (Class-Iii) (Panchayat Service) Recruitment Rules, 2002

Act 16699 2025
S Gujarat

Compounder (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16700 2025
S Gujarat

Computer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16701 2025
S Punjab and Haryana

Conciliation Courts Ordinance (West Pakistan Amendment) Act, 1963

Act 21606 2025
S Punjab and Haryana

Conciliation Courts (West Pakistan Amendment) Ordinance, 1966

Act 21605 2025
S Gujarat

Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974

Act 16702 2025
S Andhra Pradesh

Consolidation Of Holdings Rules, 1957

Act 13868 2025
S Madhya Pradesh

Constitution (Fortieth Amendment) Act, 1976

Act 19545 2025
S Uttar Pradesh

Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967

Act 23521 2025
S Madhya Pradesh

Constitution (Seventeenth Amendment) Act, 1964

Act 19546 2025