Bare Acts

Showing 3031 - 3040 of 11113 acts
Type: State Acts
S Bengal

Code Of Criminal Procedure (West Bengal Amendment) Act, 1972

Act 14950 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Amendment) Act, 1978

Act 14951 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Amendment) Act, 1981

Act 14952 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Amendment) Act, 1988

Act 14953 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Amendment) Act, 1990

Act 14954 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Amendment) Act, 1992

Act 14955 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Amendment) Act, 1995

Act 14956 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Second Amendment) Act, 1985

Act 14957 2025
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S Bengal

Code Of Criminal Procedure (West Bengal Third Amendment) Act, 1985

Act 14958 2025
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S Punjab and Haryana

Code Of Criminal Procedure (West Pakistan Amendment) Act, 1963

Act 21602 2025
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