Bare Acts

Showing 3011 - 3020 of 11113 acts
Type: State Acts
S Maharashtra

Code Of Criminal Procedure (Maharashtra Amendment) Act, 1977

Act 20242 2025
S Maharashtra

Code Of Criminal Procedure (Maharashtra Amendment) Act, 1981

Act 20243 2025
S Maharashtra

Code Of Criminal Procedure (Maharashtra Amendment) Act, 2006

Act 20244 2025
S Maharashtra

Code Of Criminal Procedure (Maharashtra Amendment) Act, 2007

Act 20245 2025
S Orissa

Code Of Criminal Procedure (Orissa Amendment) Act, 1959

Act 21257 2025
S Orissa

Code Of Criminal Procedure (Orissa Amendment) Act, 1970

Act 21258 2025
S Orissa

Code Of Criminal Procedure (Orissa Amendment) Act, 1988

Act 21259 2025
S Orissa

Code Of Criminal Procedure (Orissa Amendment) Act, 1994

Act 21260 2025
S Orissa

Code Of Criminal Procedure (Orissa Amendment) Act, 1997

Act 21261 2025
S Orissa

Code Of Criminal Procedure (Orissa Amendment) Act, 2001

Act 21262 2025