Bare Acts

Showing 2991 - 3000 of 11113 acts
Type: State Acts
S Andhra Pradesh

Code Of Criminal Procedure (Andhra Pradesh Amendment) Act, 2001

Act 13866 2025
S Andhra Pradesh

Code Of Criminal Procedure (Andhra Pradesh Second Amendment) Act, 1992

Act 13867 2025
S Bihar

Code Of Criminal Procedure (Bihar Amendment) Act, 1976

Act 15816 2025
S Bihar

Code Of Criminal Procedure (Bihar Amendment) Act, 1983

Act 15817 2025
S Bihar

Code Of Criminal Procedure (Bihar Amendment) Act, 1984

Act 15818 2025
S Chattishghar

Code Of Criminal Procedure (Chhattisgarh Amendment) Act, 2005

Act 16068 2025
S Punjab and Haryana

Code Of Criminal Procedure (Haryana Amendment) Act, 1985

Act 21598 2025
S Punjab and Haryana

Code Of Criminal Procedure (Haryana Amendment And Validation) Act, 1976

Act 21597 2025
S Karnataka

Code Of Criminal Procedure (Karnataka Amendment) Act, 1982

Act 18209 2025
S Karnataka

Code Of Criminal Procedure (Karnataka Amendment) Act, 1983

Act 18210 2025