Bare Acts

Showing 3131 - 3140 of 11113 acts
Type: State Acts
S Uttar Pradesh

Criminal Law (Composition Of Offences) (Uttar Pradesh Amendment) Act, 1956

Act 23525 2025
S Jammu and Kashmir

Criminal Laws (Amendment) Act, 2007

Act 17994 2025
S Uttar Pradesh

Criminal Law (Second Amendment) Act, 1983

Act 23526 2025
S Punjab and Haryana

Criminal Law (Special Provisions) Ordinance, 1968

Act 21609 2025
S Uttar Pradesh

Criminal Laws (Uttar Pradesh Amendment) Act, 1961

Act 23527 2025
S Punjab and Haryana

Criminal Law (West Pakistan Amendment) Ordinance, 1969

Act 21610 2025
S Bengal

Criminal Procedure (West Bengal Amendment) Act, 1950

Act 14967 2025
S Bengal

Criminal Procedure (West Bengal Second Amendment) Act, 1950

Act 14968 2025
S Andhra Pradesh

Cyberabad (Metropolitan Area) Police Act, 2004

Act 13873 2025