Bare Acts

Showing 3151 - 3160 of 11113 acts
Type: State Acts
S Bengal

Darjeeling Gorkha Hill Council Act, 1988

Act 14973 2025
S Bengal

Darjeeling Hill Areas Development Council Act, 1976

Act 14974 2025
S Bengal

Darjeeling Ropeway Company Limited (Acquisition Of Undertaking) Act, 1976

Act 14975 2025
S Bengal

Darjeeling Steam Tramway Act, 1879

Act 14976 2025
S Bengal

Dasumati Private Limited (Acquisition Of Undertaking) Act, 1974

Act 14977 2025
S Gujarat

Ddebts Recovery Appellate Tribunal (Financial And Administrative Powers) Rules, 1997

Act 16706 2025
S Gujarat

Debts Recovery Appellate Tribunal (Procedure For Appointment As Presiding Officer Of The Appelate Tribunal) Rules, 1998

Act 16707 2025
S Gujarat

Debts Recovery Appellate Tribunal (Procedure) Rules,1994

Act 16708 2025
S Gujarat

Debts Recovery Appellate Tribunal (Salaries, Allowances And Other Conditions Of Service Of The Officers And Employees) Rules, 1993

Act 16709 2025
S Gujarat

Debts Recovery Appellate Tribunal (Salaries, Allowances And Other Terms And Conditions Of Service Of Presiding Officer) Rules, 1993

Act 16710 2025