Bare Acts

Showing 3141 - 3150 of 11113 acts
Type: State Acts
S Gujarat

Dabhel-Simlak Madressa (Repealing) Act, 1955

Act 16704 2025
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S Maharashtra

Daman (Abolition Of Proprietorship Of Villages) Regulation, 1962

Act 20259 2025
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S Bengal

Damodar Valley Corporation (West Bengal Amendment) Act, 1955

Act 14970 2025
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S Karnataka

Dandeli Notified Area (Levy Of Taxes,Tolls, Cesses, Fees And Octroi) Act, 1966

Act 18216 2025
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S Tamil Nadu

Dangerous Drugs (Madras Amendment) Act, 1950

Act 22717 2025
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S Gujarat

Dangs (Validation Of Civil And Criminal Jurisdiction) Act, 1961

Act 16705 2025
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S Bihar

Darbhanga Improvement Act, 1934

Act 15827 2025
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S Bengal

Darjeeling And Kurseong Municipal(Porters) Act, 1883

Act 14972 2025
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S Bengal

Darjeeling And Kurseong Municipal (Porters) (Amendment) Act, 1954

Act 14971 2025
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