Bare Acts

Showing 3491 - 3500 of 11113 acts
Type: State Acts
S Gujarat

Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

Act 16741 2025
S Uttar Pradesh

Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

Act 23538 2025
S Gujarat

Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) (Gujarat State) Rules, 2002

Act 16742 2025
S Gujarat

Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Rules, 2000

Act 16743 2025
S Punjab and Haryana

Employment (Record Of Services) Act, 1951

Act 21636 2025
S Bengal

Engel India Machines And Tools Limited (Acquisition And Transfer Of Undertakings) Act, 1986

Act 14993 2025
S Gujarat

English Stenographer, Grade-Ii (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16745 2025
S Gujarat

English Stenographer, Grade-Iii (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16746 2025
S Gujarat

English Stenographers, Grade-Ii In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Act 16744 2025
S Gujarat

English Typist (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16747 2025