Bare Acts

Showing 3511 - 3520 of 11113 acts
Type: State Acts
S Maharashtra

Essential Commodities (Maharashtra Amendment) Act, 2002

Act 20270 2025
S Orissa

Essential Commodities (Orissa Amendment) Act, 1976

Act 21275 2025
S Rajasthan

Essential Commodities (Rajasthan Amendment) Act, 1960

Act 22311 2025
S Uttar Pradesh

Essential Commodities (Second Amendment) Act, 1986

Act 23542 2025
S Uttar Pradesh

Essential Commodities (Special Provisions) Amendment Act, 1993

Act 23543 2025
S Uttar Pradesh

Essential Commodities (Uttar Pradesh Amendment) Act, 1974

Act 23544 2025
S Uttar Pradesh

Essential Commodities (Uttar Pradesh Amendment) Act, 1975

Act 23545 2025
S Uttar Pradesh

Essential Commodities (Uttar Pradesh Amendment) Act, 1978

Act 23546 2025
S Uttar Pradesh

Essential Commodities (Uttar Pradesh Second Amendment) Act, 1975

Act 23547 2025
S Punjab and Haryana

Essential Personnel (Registration) (West Pakistan Amendment) Ordinance, 1965

Act 21639 2025