Bare Acts

Showing 3531 - 3540 of 11113 acts
Type: State Acts
S Punjab and Haryana

Ex-Employees Of The Former Government Of East Pakistan (Appointment To Provincial Posts) Act, 1986

Act 21640 2025
S Maharashtra

Exemption Of Land Revenue (No. 2) Act, 1863

Act 20272 2025
S Gujarat

Exemptions From Land Revenue (No.1) Act, 1863

Act 16748 2025
S Gujarat

Exemptions From Land Revenue (No.2) Act, 1863

Act 16749 2025
S Punjab and Haryana

Explosive Substances (West Pakistan Amendment) Ordinance, 1970

Act 21641 2025
S Gujarat

Extension Officer (Agriculture), (Grade-Ii), (Class-Iii),(Panchayat Service) Recruitment Rules, 1998

Act 16750 2025
S Gujarat

Extension Officer (Animal Husbandry) (Panchayat Service) Recruitment Rules, 1997

Act 16751 2025
S Gujarat

Extension Officer (Co-Operation), (Class-Iii), (Panchayat Service) Recruitment Rules, 1998

Act 16753 2025
S Gujarat

Extension Officer (Co-Operation) (Panchayat Service Recruitment (Examination) Rules, 1974

Act 16752 2025
S Gujarat

Extension Officer (Education) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16754 2025