Bare Acts

Showing 3521 - 3530 of 11113 acts
Type: State Acts
S Bengal

Estates Partition Act, 1897

Act 14994 2025
S Jharkhand

Evacuee Interest (Separation) Amendment (Extension To Bihar) Act, 1960

Act 18091 2025
S Andhra Pradesh

Evacuee Interest (Separation) Andhra Pradesh Amendment Act, 1960

Act 13879 2025
S Andhra Pradesh

Evacuee Interest (Separation) Andhra Pradesh Supplementary Act, 1953

Act 13881 2025
S Andhra Pradesh

Evacuee Interest (Separation) Andhra Pradesh Supplementary (Extension And Amendment) Act, 1959

Act 13880 2025
S Tamil Nadu

Evacuee Interest (Separation) Madras Supplementary Act, 1953

Act 22721 2025
S Karnataka

Evacuee Interest (Separation) Mysore Supplementary Act, 1953

Act 18225 2025
S Maharashtra

Evacuee Interest (Separation)Supplementary Act, 1953

Act 20271 2025
S Karnataka

Exchange Of High Denomination Bank Notes Act, 1946

Act 18226 2025
S Uttar Pradesh

Excise Act, 1910

Act 23548 2025