Bare Acts

Showing 3541 - 3550 of 11113 acts
Type: State Acts
S Gujarat

Extension Officer (Industries) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16755 2025
S Gujarat

Extension Officer (Panchayat) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16756 2025
S Delhi

Eyes (Authority For Use For Therapeutic Purposes) Act, 1982

Act 16304 2025
S Karnataka

Factories (Karnataka Amendment) Act, 2002

Act 18227 2025
S Maharashtra

Factories (Maharashtra Amendment) Act, 2006

Act 20273 2025
S Maharashtra

Factories (Maharashtra Amendment) Act, 2015

Act 20274 2025
S Punjab and Haryana

Factories (Punjab Amendment) Act, 1940

Act 21642 2025
S Tamil Nadu

Factories (Tamil Nadu Amendment) Act, 2007

Act 22722 2025
S Punjab and Haryana

Factories (West Pakistan Amendment) Ordinance, 1966

Act 21643 2025
S Gujarat

Family Courts (High Court) Rules, 1999 Enforced W.E.F. 16.3.2000 Applied To The Family Courts Established In The State Of Gujarat Under Sec. 3 Of The Family Courts Act, 1984

Act 16757 2025