Bare Acts

Showing 3551 - 3560 of 11113 acts
Type: State Acts
S Punjab and Haryana

Fatima Jinnah Women University, Rawalpindi Ordinance, 1999

Act 21644 2025
S Gujarat

Female Health Supervisor (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16758 2025
S Gujarat

Female Health Worker (Class-Iii) (Panchayat Service) Recruitment Rules, 1999

Act 16759 2025
S Gujarat

Field Worker (Family Planning) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16760 2025
S Karnataka

Fiscal Responsibility Act, 2002

Act 18228 2025
S Bihar

Fish Jalkar Management (Amendment) Act, 2010

Act 15829 2025
S Gujarat

Fitter (Class-Iv) (Panchayat Service) Recruitment Rules, 1999

Act 16761 2025
S Maharashtra

Flame University Act, 2014

Act 20275 2025
S Punjab and Haryana

Foodstuffs And Fertilizers (Cancellation Of Authorizations And Dealerships) Ordinance, 1978

Act 21645 2025
S Assam

Foreigners (Tribunals For Assam) Order, 2006

Act 14570 2025