Bare Acts

Showing 3501 - 3510 of 11113 acts
Type: State Acts
S Punjab and Haryana

Epidemic Diseases Act, 1958

Act 21638 2025
S Jharkhand

Epidemic Diseases (Bihar Amendment) Act, 1960

Act 18090 2025
S Maharashtra

Epidemic Diseases (Bombay Amendment) Act, 1953

Act 20267 2025
S Maharashtra

Eradication Of Unfair Activities At Pandharpur Temples (For Providing Better Facilities For Worship) Act, 1980

Act 20268 2025
S Tamil Nadu

Erode City Municipal Corporation Act, 2008

Act 22720 2025
S Uttar Pradesh

Essential Commodities (Amendment) Act, 1976

Act 23539 2025
S Uttar Pradesh

Essential Commodities (Amendment) Act, 1984

Act 23540 2025
S Uttar Pradesh

Essential Commodities (Amendment) Act, 1986

Act 23541 2025
S Bihar

Essential Commodities (Bihar Amendment) Act, 1977

Act 15828 2025
S Maharashtra

Essential Commodities (Maharashtra Amendment) Act, 1975

Act 20269 2025