Bare Acts

Showing 3611 - 3620 of 4250 acts
Type: Central Acts
C Central

Securities And Exchange Board Of India (Stockbrokers And Sub-Brokers) Regulations, 1992

Act 12291 2025
C Central

Securities And Exchange Board Of India (Stock Brokers And Sub-Brokers) Regulations, 1992

Act 12289 2025
C Central

Securities And Exchange Board Of India (Stock Brokers And Sub-Brokers) Rules, 1992

Act 12290 2025
C Central

Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 1994

Act 12293 2025
C Central

Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 1997

Act 12292 2025
C Central

Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 1997

Act 12294 2025
C Central

Securities And Exchange Board Of India (Underwriters) Regulations, 1993

Act 12295 2025
C Central

Securities And Exchange Board Of India (Underwriters) Rules, 1993

Act 12296 2025
C Central

Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

Act 12297 2025
C Central

Securities And Insurance Laws (Amendment And Validation) Act, 2010

Act 12300 2025