Bare Acts

Showing 3631 - 3640 of 4250 acts
Type: Central Acts
C Central

Securities Contracts (Regulation) Rules, 1957

Act 12310 2025
C Central

Securities Laws (Amendment) Act, 1999

Act 12312 2025
C Central

Securities Laws (Amendment) Act, 2004

Act 12313 2025
C Central

Securities Laws (Amendment) Act, 2014

Act 12314 2025
C Central

Securities Laws (Second Amendment)Act, 1999

Act 12315 2025
C Central

Securities Lending Scheme, 1997

Act 12316 2025
C Central

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

Act 12321 2025
C Central

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest (Central Registry) (Amendment) Rules, 2013

Act 12317 2025
C Central

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest (Central Registry) Rules, 2011

Act 12318 2025
C Central

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest (Removal Of Difficulties) Order, 2002

Act 12319 2025