Bare Acts

Showing 3621 - 3630 of 4250 acts
Type: Central Acts
C Central

Securities Appellate Tribunal (Procedure) Rules, 2000

Act 12301 2025
C Central

Securities Appellate Tribunal (Salaries And Allowances And Other Conditions Of Service Of The Officers And Employers) Rules, 1997

Act 12302 2025
C Central

Securities Appellate Tribunal (Salaries And Allowances And Other Conditions Of Service Of The Presiding Officer) Rules, 1997

Act 12303 2025
C Central

Securities Contracts (Procedure For Holding Inquiry And Imposing Penalties By Adjudicating Officer) Rules, 2005

Act 12304 2025
C Central

Securities Contracts (Reference To The Company Law Board) Rules, 1986

Act 12305 2025
C Central

Securities Contracts (Regulation) Act, 1956

Act 12308 2025
C Central

Securities Contracts (Regulation) Amendment Act, 2007

Act 12309 2025
C Central

Securities Contracts (Regulation) (Appeal To Securities Appellate Tribunal) Rules, 2000

Act 12306 2025
C Central

Securities Contracts (Regulation)(Manner Of Increasing And Maintaining Public Shareholding In Recognised Stock Exchanges) Regulations, 2006

Act 12311 2025
C Central

Securities Contracts (Regulation) (Procedure For Holding Inquiry And Imposing Penalities By Adjudicating Officer) Rules, 2005

Act 12307 2025