Bare Acts

Showing 3831 - 3840 of 11113 acts
Type: State Acts
S Maharashtra

Goa Tillari Irrigation Development Corporation Act, 1999

Act 20423 2025
S Maharashtra

Goa Tourist Places (Protection And Maintenance) Act, 2001

Act 20424 2025
S Maharashtra

Goa Tourist Places (Protection And Maintenance) Appeal Rules, 2001

Act 20425 2025
S Maharashtra

Goa University Act, 1984

Act 20426 2025
S Maharashtra

Goa Value Added Tax Act, 2005

Act 20428 2025
S Maharashtra

Goa Value Added Tax (Eighth Amendment) Act, 2015

Act 20427 2025
S Maharashtra

Goa Vexatious Litigation (Prevention) Act, 2007

Act 20429 2025
S Maharashtra

Goa Zilla Panchayat (Control Of Unwieldy Traffic) Rules, 2000

Act 20430 2025
S Maharashtra

Goa Zilla Panchayat (Election Of Adhyaksha And Upadhyaksha) Rules, 1997

Act 20431 2025
S Maharashtra

Goa Zilla Panchayat (Election Of The Members To The Zilla Panchayat From Amongst The Members Of The State Legislative Assembly) Rules, 1998

Act 20432 2025