Bare Acts

Showing 3841 - 3850 of 11113 acts
Type: State Acts
S Maharashtra

Goa Zilla Panchayat (Other Functions, Powers And Duties Of The Chief Executive Officer And Other Officers) Rules, 1999

Act 20433 2025
S Maharashtra

Goa Zilla Panchayat (Payment Of Salaries, Allowances To Adhyaksha And Upadhyaksha And Sitting Fees And Other Allowances To Members Of The Zilla Panchayat Other Than The Adhyaksha And Upadhyaksha) Rules, 2000

Act 24043 2025
S Maharashtra

Goa Zilla Panchayats (Conduct Of Business) (Model) Regulations, 1997

Act 20434 2025
S Delhi

Good Conduct Prisoners Probational Release Act, 1926

Act 16305 2025
S Uttar Pradesh

Gorakhpur Goraits Act, 1919

Act 23552 2025
S Punjab and Haryana

Government College University, Faisalabad Ordinance, 2002

Act 21649 2025
S Punjab and Haryana

Government College University, Lahore Ordinance, 2002

Act 21650 2025
S Maharashtra

Government Demands Act, 1308

Act 20513 2025
S Karnataka

Government Grants (Karnataka Extension) Act, 1972

Act 18229 2025