Bare Acts

Showing 3851 - 3860 of 11113 acts
Type: State Acts
S Madhya Pradesh

Government Grants (Madhya Pradesh Amendment) Act, 1971

Act 19553 2025
S Andhra Pradesh

Government Securities Act, 1330

Act 13885 2025
S Gujarat

Governor Of Gujarat (Allowances And Privileges) Order, 1960

Act 16784 2025
S Gujarat

Gram Sevak (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16786 2025
S Gujarat

Gram Sevak (Panchayat Service) Recruitment (Examination) Rules, 1982

Act 16787 2025
S Gujarat

Gram Sevak (Panchayat Service) Recruitment (Examination) Rules, 1992

Act 16785 2025
S Bengal

Great Eastern Hotel (Acquisition Of Undertaking) Act, 1980

Act 15000 2025
S Bengal

Great Eastern Hotel (Taking Over Of Management) Act, 1975

Act 15001 2025
S Maharashtra

Greater Bombay Laws And The Bombay High Court (Declaration Of Limits) Act, 1945

Act 20514 2025
S Andhra Pradesh

Greater Hyderabad Municipal Corporation (Amendment) Act, 2011

Act 13886 2025