Bare Acts

Showing 4201 - 4210 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Municipal Chief Officer (Pre-Service Training And Examination) Rules, 2003

Act 17141 2025
S Gujarat

Gujarat Municipal Finance Board Act, 1979

Act 17143 2025
S Gujarat

Gujarat Municipal Finance Board, Financial And Accounts Rules, 1986

Act 17145 2025
S Gujarat

Gujarat Municipal Finance Board Recruitment And Conditions Of Service Of Secretary Rules, 1979

Act 17144 2025
S Gujarat

Gujarat Municipal Finance Board (Term Of Office And Conditions Of Service Of Chairman And Members) Rules, 1979

Act 17142 2025
S Gujarat

Gujarat Municipalities Act, 1963

Act 17162 2025
S Gujarat

Gujarat Municipalities (Amendment) Act, 1965

Act 17146 2025
S Gujarat

Gujarat Municipalities (Amendment) Act, 1968

Act 17147 2025
S Gujarat

Gujarat Municipalities (Amendment) Act, 1969

Act 17148 2025
S Gujarat

Gujarat Municipalities (Amendment) Act, 1970

Act 17149 2025