Bare Acts

Showing 4221 - 4230 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Municipalities (President And Vice President) Election Rules, 1964

Act 17157 2025
S Gujarat

Gujarat Municipalities (Registration Of Voters) Rules, 1994

Act 17158 2025
S Gujarat

Gujarat Municipalities (Reservation Of Sc, St, Bc And Women For The Office Of The President) Rules, 1994

Act 17159 2025
S Gujarat

Gujarat Municipalities (Reservation Of Sc, St, Bc And Women For The Office Of The President) Rules, 1995

Act 17160 2025
S Gujarat

Gujarat Municipalities (Service Of Special Notice For Payment Of Arrears) Rules, 1965

Act 17161 2025
S Gujarat

Gujarat Municipality (Collection Of Octroi By Lease, Public Auction Or Private Contract) Rules, 1995

Act 17166 2025
S Gujarat

Gujarat Nagar Panchayat Secretaries (Departmental Examination)Rules, 1992

Act 17167 2025
S Gujarat

Gujarat National Law University Act, 2003

Act 17168 2025
S Gujarat

Gujarat New Capital (Periphery) Control Act, 1960

Act 17172 2025
S Gujarat

Gujarat New Capital (Periphery) Control (Amendment) Act, 1965

Act 17169 2025