Bare Acts

Showing 4241 - 4250 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Ownership Flats Rules, 1974

Act 17181 2025
S Gujarat

Gujarat Panchayat (Absorption, Seniority, Pay And Allowances) Rules, 1965

Act 17183 2025
S Gujarat

Gujarat Panchayat Allocated Servants (Re-Allocation To State Service) Rules, 1996

Act 17188 2025
S Gujarat

Gujarat Panchayat Allocated Servants (Re-Allocation To State Sevice) Rules, 1964

Act 17189 2025
S Gujarat

Gujarat Panchayat (Cattle Pounds) Rules, 1963

Act 17184 2025
S Gujarat

Gujarat Panchayat (Honorarium And Allowances To Acting Chairman Of Education Committee) Rules, 1970

Act 17185 2025
S Gujarat

Gujarat Panchayat (Payment Of Lump-Sum Contribution By Factories In Lieu Of Taxes) Rules, 1998

Act 17186 2025
S Gujarat

Gujarat Panchayat (Reconstruction Of Certain Grant Panchayats) Act, 1979

Act 17187 2025
S Gujarat

Gujarat Panchayats Act, 1961

Act 17254 2025
S Gujarat

Gujarat Panchayats Act, 1993

Act 17255 2025