Bare Acts

Showing 4261 - 4270 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Panchayats (Disciplinary Action Against Class-Iii Servants On Deputation) Rules, 1997

Act 17229 2025
S Gujarat

Gujarat Panchayats (District Equalisation Fund) (Investment And Special Grants) Rules, 1964

Act 17230 2025
S Gujarat

Gujarat Panchayats (District Equalisation Fund) (Investment And Special Grants) Rules, 1995

Act 17231 2025
S Gujarat

Gujarat Panchayat Secretary (Panchayat Service) Recruitment (Competetive Examination) Rules, 1987

Act 17190 2025
S Gujarat

Gujarat Panchayats Election Of President Of District Panchayat (Manner Of Allotment Of Reserved Offices Of President By Rotation) Rules, 1994

Act 17258 2025
S Gujarat

Gujarat Panchayats Election Of President Of Taluka Panchayat (Manner Of Allotment Of Reserved Offices Of President By Rotation) Rules, 1994

Act 17259 2025
S Gujarat

Gujarat Panchayats Elections Rules, 1994

Act 17260 2025
S Gujarat

Gujarat Panchayat Serivce (Conditions Of Service) Rules, 1977

Act 17191 2025
S Gujarat

Gujarat Panchayat Servant (Condition For Joining Military Service) Rules, 1967

Act 17192 2025
S Gujarat

Gujarat Panchayat Service, Allocated Employees (Absorption, Seniority, Pay And Allowances) Rules, 1997

Act 17215 2025