Bare Acts

Showing 4271 - 4280 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Panchayat Service (Appointing Authorities) Rules, 1967

Act 17193 2025
S Gujarat

Gujarat Panchayat Service (Appointing Authorities) Rules, 1996

Act 17194 2025
S Gujarat

Gujarat Panchayat Service (Classification And Recruitment) Rules, 1967

Act 17195 2025
S Gujarat

Gujarat Panchayat Service (Classification] And Recruitment) Rules, 1967

Act 17196 2025
S Gujarat

Gujarat Panchayat Service (Condition Of Service Relating To Clerk, Typist (Gujarati Of English) Or Computer, Departmental Examination) Rules, 1984

Act 17197 2025
S Gujarat

Gujarat Panchayat Service (Conditions Of Service) Rules, 1996

Act 17198 2025
S Gujarat

Gujarat Panchayat Service (Discipline And Appeal) Rules, 1997

Act 17199 2025
S Gujarat

Gujarat Panchayat Service (Eligibility For Promotion To Cadres In State Services) Rules, 1996

Act 17200 2025
S Gujarat

Gujarat Panchayat Service (Examination Rules) (Amendment) Rules, 1966

Act 17201 2025
S Gujarat

Gujarat Panchayat Service (General Provident Fund) Rules, 1971

Act 17202 2025