Bare Acts

Showing 4291 - 4300 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Panchayat Service Selection Board (Consultation) Rules, 1964

Act 17212 2025
S Gujarat

Gujarat Panchayat Service Selection Board (Consultation) Rules, 1998

Act 17213 2025
S Gujarat

Gujarat Panchayat Service Selection Board (Functions) Rules, 1998

Act 17214 2025
S Gujarat

Gujarat Panchayat Service (Social Welfare Branch) (Departmental Examination) Rules, 1984

Act 17209 2025
S Gujarat

Gujarat Panchayat Services (Reservation Of Vacancies For Ex-Servicemen In Class-Iii And Class-Iv Posts And Service) Rules, 2005

Act 17219 2025
S Gujarat

Gujarat Panchayat Services Selecfion Board (Functions) Rules, 1964

Act 17220 2025
S Gujarat

Gujarat Panchayat Service (Transfer Of Servants) Rules, 1968

Act 17210 2025
S Gujarat

Gujarat Panchayat Service (Transfer Of Servants) Rules, 1995

Act 17211 2025
S Gujarat

Gujarat Panchayats (Execution Of Works Development Schemes, Grant-In-Aid And Acquisition Of Property) Rules, 1968

Act 17232 2025
S Gujarat

Gujarat Panchayats (Execution Of Works, Development Schemes, Grant-In-Aid And Acquisition Of Property) Rules, 1995

Act 17233 2025