Bare Acts

Showing 4311 - 4320 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Panchayats (Powers Of District Development Officers And Taluka Development Officers To Grant Leave) Rules, 1995

Act 17239 2025
S Gujarat

Gujarat Panchayats Preparataion And Maintenance Of Part-Ii Of List Of Voters (And Publication Of Part I And Part Ii Of List Of Voters) Rules, 1978

Act 17265 2025
S Gujarat

Gujarat Panchayats (Procedure) Rules, 1997

Act 17241 2025
S Gujarat

Gujarat Panchayats (Publication Of Notice For Stoppage Or Discontinuance Of Public Road Or Street) Rules, 1966

Act 17242 2025
S Gujarat

Gujarat Panchayats (Recovery Of Taxes And Other Dues) Rules, 1963

Act 16790 2025
S Gujarat

Gujarat Panchayats (Recovery Of Taxes And Other Dues) Rules, 1995

Act 17243 2025
S Gujarat

Gujarat Panchayats (Second Amendment) Act, 1965

Act 17244 2025
S Gujarat

Gujarat Panchayats Service (Casual Leave And Special Casual Leave) Rules, 1966

Act 17266 2025
S Gujarat

Gujarat Panchayats Service (Discipline And Appeal) Rules, 1964

Act 17267 2025
S Gujarat

Gujarat Panchayats (Service Of Special Notice) Rules, 1969

Act 17245 2025