Bare Acts

Showing 4321 - 4330 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Panchayats Services Classification And Recruitment (General) Rules, 1998

Act 17270 2025
S Gujarat

Gujarat Panchayats Service Selection Board (Conditions Of Service) Order, 1997

Act 17268 2025
S Gujarat

Gujarat Panchayats Services (Reservation And Posts For Women) Rules, 1997

Act 17269 2025
S Gujarat

Gujarat Panchayats (Special Notice For Recovery Of Arrears Of Dues) Rules, 1995

Act 17246 2025
S Gujarat

Gujarat Panchayats (State Equalisation Fund) (Special Grants) Rules, 1964

Act 17247 2025
S Gujarat

Gujarat Panchayats (State Equalisation Fund)(Special Grants) Rules, 1995

Act 17248 2025
S Gujarat

Gujarat Panchayats (The Amount To Be Set Apart For Meeting Expenditure Of Salaries And Training Of The Secretaries Of The Village Panchayat And The Village Accountants (Talaties) Rules, 1995

Act 24032 2025
S Gujarat

Gujarat Panchayats (Travelling Allowance To Invitee) Rules, 1978

Act 17249 2025
S Gujarat

Gujarat Panchayats (Travelling Allowance To Officials And Members) Rules, 1964

Act 17250 2025
S Gujarat

Gujarat Panchayats (Travelling Allowance To Officials And Members) Rules, 1997

Act 17251 2025