Bare Acts

Showing 4331 - 4340 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Panchayats (Unauthorised Occupation Of Panchayat Premises And Property) Rules, 1964

Act 17252 2025
S Gujarat

Gujarat Panchayats (Unauthorised Occupation Of Panchayat Premises And Property) Rules, 1995

Act 17253 2025
S Gujarat

Gujarat Patel Watans Abolition Act, 1961

Act 17271 2025
S Gujarat

Gujarat Patel Watans Abolition Rules, 1962

Act 17272 2025
S Gujarat

Gujarat Payment Of Unemployment Allowance To Workmen In Factories Act, 1981

Act 17274 2025
S Gujarat

Gujarat Payment Of Un-Employment Allowance To Workmen In Factories Act, 1981

Act 17273 2025
S Gujarat

Gujarat Physically Handicapped Persons (Employment In Factories) Act, 1982

Act 17275 2025
S Gujarat

Gujarat Police Department Head Clerk (In The Subordinate Service) Recruitment Rules, 1989

Act 17276 2025
S Gujarat

Gujarat Police Sub-Inspectors (Unarmed Male Branch) (Recruitment Examination) Rules, 1980

Act 17280 2025
S Gujarat

Gujarat Police Sub-Inspector (Unarmed Branch) Competitive Examination Rules, 2004

Act 17277 2025