Bare Acts

Showing 4301 - 4310 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Panchayats (Extension Of Rules To Bangs District) Rules, 1972

Act 17234 2025
S Gujarat

Gujarat Panchayats (Gramdan Provisions) Act, 1966

Act 17235 2025
S Gujarat

Gujarat Panchayats (Gramdan) Rules, 1967

Act 17236 2025
S Gujarat

Gujarat Panchayats (Honorarium To Officials) Rules, 1995

Act 17237 2025
S Gujarat

Gujarat Panchayats Lent Servants Rules, 1966

Act 17261 2025
S Gujarat

Gujarat Panchayats Lent Servants Rules, 1996

Act 17262 2025
S Gujarat

Gujarat Panchayats Loans Rules, 1964

Act 17263 2025
S Gujarat

Gujarat Panchayats Loans Rules, 1995

Act 17264 2025
S Gujarat

Gujarat Panchayats (Payment Of Lumpsum Contribution By Factories In Lieu Of Taxes) Rules, 1964

Act 17238 2025
S Gujarat

Gujarat Panchayats (Powers Of District Development Officers And Taluka Development Officers) Rules, 1963

Act 17240 2025