Bare Acts

Showing 4251 - 4260 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Panchayats Allocated Servants Examination Rules, 1965

Act 17256 2025
S Gujarat

Gujarat Panchayats (Allowance For Attendance Of Meeting To Technical Persons) Rules, 1971

Act 17221 2025
S Gujarat

Gujarat Panchayats (Amendment) Act, 1965

Act 17222 2025
S Gujarat

Gujarat Panchayats (Amendment) Act, 1966

Act 17223 2025
S Gujarat

Gujarat Panchayats (Amendment) Act, 1968

Act 17224 2025
S Gujarat

Gujarat Panchayats And The Gujarat New Capital (Periphery) Control (Amendment) Act, 1965

Act 17257 2025
S Gujarat

Gujarat Panchayats (Appellate Powers Of Panchayat) Rules, 1979

Act 17225 2025
S Gujarat

Gujarat Panchayats (Appellate Powers Of Panchayat) Rules, 1995

Act 17226 2025
S Gujarat

Gujarat Panchayats (Declaration Of (Gram, Nagar Municipal Borough Or Inquiry) Rules, 1962

Act 17227 2025
S Gujarat

Gujarat Panchayats (Disciplinary Action Against Class-Iii Deputed Servants) Rules, 1970

Act 17228 2025