Bare Acts

Showing 4211 - 4220 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Municipalities (Amendment) And (Municipality Of Petlad Validating Provisions) Act, 1966

Act 17150 2025
S Gujarat

Gujarat Municipalities (Cattle Pounds) Rules, 1965

Act 17151 2025
S Gujarat

Gujarat Municipalities (Conduct Of Election) Rules, 1994

Act 17152 2025
S Gujarat

Gujarat Municipalities (Cost Of Local Cess On Land Revenue And Water Rate), Rules, 1979

Act 17153 2025
S Gujarat

Gujarat Municipalities (Declaration Of Municipal Borough Inquiry) Rules, 1982

Act 17154 2025
S Gujarat

Gujarat Municipalities (Expenditure On Public Reception, Ceremony, Entertainment Of Exhibition) Rules, 1965

Act 17155 2025
S Gujarat

Gujarat Municipalities (Manner Of Sale Of Impounded Cattle) Rules, 1965

Act 17156 2025
S Gujarat

Gujarat Municipalities Octroi (Agricultural Produce) Rules, 1968

Act 17163 2025
S Gujarat

Gujarat Municipalities Premises (Eviction) Rules, 1965

Act 17164 2025
S Gujarat

Gujarat Municipalities Preparation And Maintenance Of Part Ii Of List Of Voters Rules, 1979

Act 17165 2025