Bare Acts

Showing 4361 - 4370 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Prohibition (Amendment) Act, 2015

Act 17299 2025
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S Gujarat

Gujarat Prohibition Confiscated Or Forfeited Articles (Disposal) Regulations, 2004

Act 17300 2025
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S Gujarat

Gujarat Prohibition Of Maintenance Of Private Armed Force Act, 1989

Act 17301 2025
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S Gujarat

Gujarat Prohibition Of Transfer Of Immovable Property And Provision For Protection Of Tenants From Eviction From Premises In Disturbed Areas Act, 1986

Act 17302 2025
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S Gujarat

Gujarat Prohibition Of Transfer Of Immovable Property And Provision For Protection Of Tenants From Eviction From Premises In Disturbed Areas Act, 1991

Act 17303 2025
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S Gujarat

Gujarat Prohibition Of Transfer Of Immovable Property And Provision For Protection Of Tenants From Eviction From Premises In Disturbed Areas Rules, 1986

Act 17304 2025
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S Gujarat

Gujarat Prohibition Of Transfer Of Immovable Property And Provision For Protection Of Tenants From Eviction From Premises In Disturbed Areas Rules, 1991

Act 17305 2025
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S Gujarat

Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003

Act 17306 2025
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S Gujarat

Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Rules, 2005

Act 17307 2025
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S Gujarat

Gujarat Provincial Municipal Corporations Act, 1949

Act 17308 2025
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