Bare Acts

Showing 4381 - 4390 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Public Trusts (Repeal) Act, 2012

Act 17318 2025
S Gujarat

Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992

Act 17321 2025
S Gujarat

Gujarat Public Works Contracts Disputes Arbitration Tribunal (Amendment) Act, 2015

Act 17320 2025
S Gujarat

Gujarat Public Works Contracts Disputes Arbitration Tribunal Regulations, 1997

Act 17322 2025
S Gujarat

Gujarat Public Works Disputes Arbitration Tribunal Rules, 1993

Act 17323 2025
S Gujarat

Gujarat Purchase Tax On Sugarcane Act, 1989

Act 17324 2025
S Gujarat

Gujarat Purchase Tax On Sugarcane Rules, 1999

Act 17325 2025
S Gujarat

Gujarat Rajya Khadi And Gramodyog Board (Members Allowances) Rules, 1962

Act 17326 2025
S Gujarat

Gujarat Rajya Khadi And Gramodyog Board (Procedure And Disposal Of Business At Meetings) Regulations, 1973

Act 17327 2025
S Gujarat

Gujarat Rajya Khadi Gramodyog Board Contributory Provident Fund Rules, 1974

Act 17328 2025