Bare Acts

Showing 4391 - 4400 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Rajya Khadi Gramodyog Board Employees Gratuity Regulations, 1971

Act 17329 2025
S Gujarat

Gujarat Rajya Khadi Gramodyog Board Officers And Servants (Conditions Of Service) Regulations, 1973

Act 17330 2025
S Gujarat

Gujarat Registration Of Births And Deaths Rules, 2004

Act 17331 2025
S Gujarat

Gujarat Registration Of Marriages Act, 2006

Act 17332 2025
S Gujarat

Gujarat Regularisation Of Unauthorised Development Act, 2001

Act 17334 2025
S Gujarat

Gujarat Regularisation Of Unauthorised Development Act, 2011

Act 17335 2025
S Gujarat

Gujarat Regularisation Of Unauthorised Development (Amendment) Act, 2013

Act 17333 2025
S Gujarat

Gujarat Rendering Of Community Service In Lieu Of Sentence Of Imprisonment (Prescribing The Form Of Bond, Nature Of The Community Service And The Terms And Conditions) Rules, 2005

Act 24033 2025
S Gujarat

Gujarat Repealing Act, 2000

Act 17336 2025
S Gujarat

Gujarat Repealing Act, 2004

Act 17337 2025